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State of Chattisgarh - Section

Section 47 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

47. Other officers and servants.

- Every Town and Country Development Authority may have such other officers and servants as may be necessary and proper for the efficient discharge of its duties. Appointments to the post of officers and servants, included in the State cadre mentioned in Section 76-B of the Development Authority Services shall be made by the State Government and appointments to the posts of officers and servants included in the local cadre in the said services shall be made by the concerned Town and Country Development Authority :Provided that no post shall be created in any authority save with the prior sanction of the State Government.