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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(f) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(f)the manner in which and the purposes for which a Planning and Development Authority may associate any person under section 24;