Madhya Pradesh High Court
Omprakash vs Ganesh Kumar on 25 October, 2024
1 SA-1097-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS ) Dated : 25-10-2024 Shri Kunal Jain - advocate for the appellant is present.
At the request of counsel for the appellant, post the matter for hearing on admission after four weeks.
(DUPPALA VENKATA RAMANA) JUDGE Aiyer Signature Not Verified Signed by: JAGADISHAN AIYER Signing time: 25-10-2024 17:00:24