Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (2)The decision of the Authority to reject the application shall be communicated to the applicant within thirty days of such decision.
