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[Cites 0, Cited by 0] [Section 115D(16)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(16)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)A member of the Managing Committee of a PACS which has been superseded due to a reason mentioned in clause (15)(b)(i) and (ii) above shall not be entitled to contest again for a period of five years after supersession.