Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Gujarat - Subsection Section 162(a) in The Gujarat Municipalities Act, 1963 (a)some drain or sewer, if there be a suitable drain or sewer within fifteen meters of any part of such building or land, or
