Radheshyam Vyas vs Sewa Sahakari Sanstha Mydt. Khargone on 23 January, 2015

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Madhya Pradesh High Court

Radheshyam Vyas vs Sewa Sahakari Sanstha Mydt. Khargone on 23 January, 2015

W.P. No. 1095 of 2015
23.01.2015

Shri A. Saxena, learned counsel for the petitioner. List in the next week as prayed by the petitioner's counsel. ( S.K. Gangele) Judge bks