Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 66] [Entire Act] Union of India - Subsection Section 66(c) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (c)in a case falling under clause (i), also presume, unless the contrary is proved, the truth of the contents of such document.
