Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in The Assam Co-operative Societies Rules, 1953

(3)The affiliating society or a financing Bank shall forward to the society concerned, by registered post-
(a)a copy of the proposed amendment of the bye-laws, and
(b)a copy of the resolution and decision approving such amendment.