Supreme Court - Daily Orders
Cmj University vs The State Of Meghalaya on 4 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.35 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21890/2017
(Arising out of impugned final judgment and order dated 12-06-2017
in WA No. 14/2017 passed by the High Court Of Meghalaya At
Shillong)
CMJ UNIVERSITY & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Suryanarayana Singh, Adv.
Mrs. Pragati Neekhra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of operation of the interim order passed by the High Court.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.09.05
17:08:42 IST
Reason: