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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in The Maharashtra Protected Forests (Marathwada/Konhan and Western Maharashtra) Rules, 1998

(1)No fruit trees or tree falling under clause (a) of rule 5 upto 23 cm. Girth at breast height shall be cut.