Patna High Court - Orders
M/S Bhagwati Timber vs The State Of Bihar And Ors on 23 January, 2019
Author: Sanjay Priya
Bench: Sanjay Priya
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2862 of 2015
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M/s Bhagwati Timber
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2711 of 2015
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M/s Wasif Plywood Works
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 2862 of 2015)
For the Petitioner/s : Mr.Praveen Kumar
For the Respondent/s : Mr.Sc1- M.K. Sinha
(In Civil Writ Jurisdiction Case No. 2711 of 2015)
For the Petitioner/s : Mr.Praveen Kumar
For the Respondent/s : Ms.Geeta Kumari
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CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
ORAL ORDER
11 23-01-2019List these matters on Monday ( 28.1. 2019) (Sanjay Priya, J) shyambihari/-
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