Section 8 in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
8. Status of the grant on the death of applicant for Licence.
- Where an applicant who applied for grant or renewal of a Licence dies before the order granting or renewing a Licence is issued, the application for the grant or renewal of Licence shall be deemed to have been made by the legal heir/heirs of the applicant.
