Supreme Court - Daily Orders
Ravindra Prasad Pandey vs State Of U.P. Thr. Secretary on 15 May, 2018
ITEM NO.16 REGISTRAR COURT. 1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 7399/2016
RAVINDRA PRASAD PANDEY Appellant(s)
VERSUS
STATE OF U.P. THR. SECRETARY & ORS. Respondent(s)
Date : 15-05-2018 This appeal was called on for hearing today.
For Appellant(s)
Ms. Preetika Dwivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent nos. 1 to 6 but none has entered appearance.
Statement of case has not been filed and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar 15.05.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.05.17 13:03:10 IST Reason: