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State of Assam - Section

Section 73 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

73.

All timber or other forest produce transported by road or water shall be brought, to the nearest of the revenue stations, staffed by the District Council, United Khasi-Jaintia Hills on the route of extraction, for examination and for payment of the amounts, if any, due to the District Council, United Khasi- Jaintia Hills thereon or on any other account.