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State of Arunachal Pradesh - Section

Section 1 in Arunachal Pradesh Housing Board Act, 2014

1. Short title, Extent and commencement.

(1)This Act may be called the Arunachal Pradesh State Housing Board Act, 2014.
(2)It extends to the whole of the State of Arunachal Pradesh.
(3)It shall come into force on such date or dates as may be notified by the State Government.