Section 61(14)(a) in The Orissa Factories Rules, 1950

[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(a) in The Orissa Factories Rules, 1950

(a)In this sub-rule-

(i)"horizontal exit" means arrangement which allows alternative egress from a floor area to another floor at or near the same level in an adjoining building or an adjoining part of the same building with adequate separation; and

(ii)"travel distance" means the distance an occupant has to travel to reach an exit.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 61(14)(a) in The Orissa Factories Rules, 1950