Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(e) in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

(e)the manner in which the cost for the shifting of buildings or structures as the case may be to be borne by the State Government shall be approved.