Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969 (2)Any ryotwari patta granted under this section shall take effect on and from the date of the grant of such patta.
