Section 548 in The Orissa Municipal Corporation Act, 2003
548. Prohibition of contamination of water by steeping there in animal or other matter etc.
- No person shall -(a)steep in any tank, reservoir, steam, well or ditch, any animal, vegetable or mineral matter which will likely to render the water thereof offensive or dangerous to health;(b)while suffering from any contagious, infectious or loath some disease, bathe on, in or near any bathing platform, lake, tank, reservoir, fountain, duct,standpipe, stream or well.
