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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(b) in M.P. Motor Spirit Upkar Adhiniyam, 2018

(b)in the course of the import of such motor spirit into the territory of India or the export of the goods out of such territory, or