Securities Appellate Tribunal
Ideal Petro Products Ltd vs Sebi on 31 July, 2007
IN THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Appeal No. 374 of 2004
Date of decision : 31.7.2007
1.Ideal Petro Products Ltd.
2. Mahesh Patel
3. Chandrakant Patel
4. Praful Shah ...... Appellants Versus Securities and Exchange Board of India ...... Respondent Mr. Kamal Khata Advocate for the Appellants. Mr. Kumar Desai Advocate for the Respondent.
Coram : Justice N.K. Sodhi, Presiding Officer Arun Bhargava , Member Utpal Bhattacharya, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) For order see Appeal no. 379 of 2004 decided on 31.7.2007.
Sd/-
Justice N.K. Sodhi Presiding Officer Sd/-
Arun Bhargava Member Sd/-
Utpal Bhattacharya Member Bbn