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Bengal Presidency - Section

Section 885 in Police Regulations, Bengal , 1943

885. Petitions to the King, the Secretary of State and the Governor-General.

- Rules for the submission of petitions and of memorials to His Majesty the King-Emperor of India or to the Right Honourable the Secretary of State for India and to the Governor-General of India are issued by the Provincial Government from time to time and the correct regulation may be ascertained by reference to the office of the Inspector-General.