Delhi High Court - Orders
Rss Trading Company vs Mr Sunil Tangri & Anr on 17 November, 2023
$~C-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 8/2019
RSS TRADING COMPANY
..... Petitioner
versus
MR SUNIL TANGRI & ANR.
..... Respondent
Appearance:- Mr. Simrat Singh Pasay, Adv for petitioner.
Mr. Arjun Agarwal, Adv. for R-2.
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 17.11.2023 Matter is pending for completion of pleadings. Another opportunity is granted to file rejoinder to the reply filed by the respondent.
Matter be placed before the Hon'ble Court for the date already fixed i.e. 21.11.2023. The case shall be taken up in this Court as and when directed by the Hon'ble Court.
BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) NOVEMBER 17, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2023 at 22:05:56