Supreme Court - Daily Orders
Central Bank Of India vs M. Sethumadhavan . on 7 December, 2016
Bench: Jagdish Singh Khehar, A.M. Khanwilkar
C.A.No.1975/10 etc.etc. 1
ITEM NO.101 COURT NO.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1975/2010
CENTRAL BANK OF INDIA Appellant(s)
VERSUS
M. SETHUMADHAVAN & ORS. Respondent(s)
(With appln.(s) for intervention and interim relief and office
report)
WITH C.A. No.8810/2012
(With Office Report)
SLP(C) No.28329/2012
(With Office Report)
SLP(C) Nos.30323-30350/2012
(With Office Report)
SLP(C) No.12038/2013
(With appln.(s) for bringing on record the Lrs. of deceased
respondent and c/delay in filing appl. for bringing lrs on record
and Office Report)
SLP(C) No.12041/2013
(With Office Report)
SLP(C) No.6468/2014
(With appln.(s) for stay and Office Report)
SLP(C) Nos.28332-28362/2012
(With Office Report)
SLP(C) No.26473/2012
(With Interim Relief and Office Report)
Date : 07/12/2016 These appeals/petitions were called on for
hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s) Mr.Jaideep Gupta, Sr.Adv.
Mr.Dinesh Mathur, Adv.
Ms.Priyanka Bharti, Adv.
Mr. K. Rajeev, Adv.
Signature Not Verified
Mr.Dhruv Mehta, Sr.Adv.
Mr.Rajesh Kumar, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2016.12.07
17:12:28 TLT
Reason:
Mr.Gaurav Kumar Singh, Adv.
Mr.Rakesh Chaurasiya, Adv.
Mr.Anant Gautam, Adv.
Ms.Kreeti Joshi, Adv.
For M/s Mitter & Mitter Co., Adv.
C.A.No.1975/10 etc.etc. 2
Mr.Adarsh B.Dial, Sr.Adv.
Ms.Sumati Anand, Adv.
Mr.Kunal Anand, Adv.
Mr. Rajiv Nanda, Adv.
Mr.Jagat Arora, Adv.
Mr.Rajat Arora, Adv.
Ms.Ritu Arora, Adv.
Mr. Anuvrat Sharma, Adv.
Mr.Bhaskar Vali, Adv.
Mr. R. N. Keshwani, Adv.
Mr.Ram Lal Roy, Adv.
For Respondent(s) Mr.M.K.S.Menon, Adv.
Mr.Lakshmesh Kamath, Adv.
Mr.Shashank Menon, Adv.
Ms.Shreya Menon, Adv.
Ms.Yogamaya M.G., Adv.
Ms.Ushanandini V., Adv.
Mr. Jogy Scaria, Adv.
Mr.Dinesh Mathur, Adv.
Ms.Priyanka Bharti, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Ms. Anitha Shenoy, Adv.
Ms.Srishti Agnihotri, Adv.
Ms.Surabhi Aggarwal, Adv.
Ms.Dharani Subramanian, Adv.
Mr.R.S.Hegde, Adv.
Mrs.Farhat Jahan Rehmani, Adv.
Mr.Chandra Prakash, Adv.
Mr. Rajeev Singh, Adv.
Ms. Malini Poduval, Adv.
Ms.Babita Sant, Adv.
Mr.Manoj Pillai, Adv.
Ms.Cordelia Slong, Adv.
Mr.Yashraj Singh Deora, Adv.
Upon hearing the counsel the Court made the following
O R D E R
Mr.Jaideep Gupta, learned senior counsel appearing on behalf of the appellant in C.A.No.1975 of 2010, commenced his arguments at 11.15 A.M. and concluded at 12.30 P.M. Thereafter, C.A.No.1975/10 etc.etc. 3 Mr.Dhruv Mehta, learned senior counsel appearing on behalf of the appellant in C.A.No.8810 of 2012, commenced his arguments and was on his legs when the Court rose for the day. The matter remained part-heard.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS ASSISTANT REGISTRAR