Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974 (1)This rule shall apply to all cargo ships of 4000 tons gross or over and sub-rule (9) shall apply also to cargo ships of 500 tons gross or over.
