Section 6(1)(ii) in The Chewing Tobacco and Unmanufactured Tobacco Packing Machines (Capacity Determination and Collection of Duty) Rules, 2010

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(ii)the number of packing machines out of (i), which are installed in his factory;

Legal Document View