Section 1129(b) in Police Regulations, Bengal , 1943
(b)The same rule governs the preparation of copies from the records of Sessions Courts. A Superintendent requiring such copies shall apply to the District Magistrate and depute a clerk or officers to make copies of any papers other than those to be copied by the Judge's establishment. If the Court is in another district the Superintendent of that district shall, on request, thus depute a clerk or officer.