Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 10 in Transgender Persons (Protection of Rights) Act, 2019 10. Obligations of establishments. - Every establishment shall ensure compliance with the provisions of this Act and provide such facilities to transgender persons as may be prescribed.
