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State of Chattisgarh - Section

Section 17 in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016

17. Submission of consent of affected persons.

- The team appointed under rule 11 shall also submit consent of the affected persons as per first proviso to sub-section (2) of Section 2 of the Act.