State vs Budhsen on 28 July, 2010

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Allahabad High Court

State vs Budhsen on 28 July, 2010

Court No. - 49

Case :- GOVERNMENT APPEAL No. - 1168 of 1983
Petitioner :- State

Respondent :- Budhsen

Petitioner Counsel :- A.G.A.

Hon'ble Bala Krishna NaraVana.J.

Summon the lower court record. Order Date :- 28.7.2010 Pk