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[Cites 0, Cited by 0] [Section 235Z(1)] [Section 235Z] [Entire Act]

State of Kerala - Subsection

Section 235Z(1)(c) in Kerala Panchayat Raj Act, 1994

(c)is carried on or completed in contravention of any lawful order or in breach of any provision contained in this Act or in any rule or bye-law made there under or of any direction or requisition lawfully given or made; or