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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(k) in Ramchandra Chandravansi University Act, 2018

(k)for the payment of any other expenses including service fee payable to any organization charged with the responsibility of providing any specific service, including the managerial services to the university, on behalf of the sponsoring body, as approved by the Governing Body to be an expense for the purposes of the university;