Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Goa - Subsection Section 21(c) in Goa Computerised Network Lottery Rules, 2003 (c)the exploitation of any equipment facility or network system by the marketing agents, sub-agents, or any distributor primarily in connection with computerised network lottery:
