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Central Administrative Tribunal - Delhi

Ram Swaroop Meena S/O Late Chander Lal ... vs Union Of India Through on 28 September, 2010

      

  

  

 Central Administrative Tribunal
	Principal Bench, New Delhi	

O.A.No.3269/2010

Tuesday, this the 28th day of September 2010

Honble Shri Shanker Raju, Member (J)
Honble Dr. Veena Chhotray, Member (A)

1.	Ram Swaroop Meena s/o late Chander Lal Meena
	r/o Type IV-31, East West Moti Bagh
New Delhi-21

2.	Praksh Chand Meena s/o Dhan Singh Meena
	r/o 31-D, Pocket B, Mayur Vihar
	Phase II, Delhi-91

3.	Hari Singh Meena s/o late Shrifool Meena
	r/o CD 26 E, DDA Flats
	Hari Nagar, New Delhi-64

4.	Chhuttan Lal Meena s/o Natholi Ram Meena
	r/o Type IV-2, CPWD Colony
	Civil Lines Ajmer, Rajasthan

5.	Dinesh Kumar Sarswat s/o Jagdish Prasad Sarswat
	r/o 84, Nirman Vihar I
	Sector II, Vidya Dhar Nagar
	Jaipur, Rajasthan

6.	Ram Charan Meena s/o Moti Lal Meena
	r/o 14/7, CHB Jodhpur, Rajasthan

7.	Kaluram Meena s/o Badri Prasad Meena
	r/o Type IV-43, Nirman Vihar-II
	Sector II, Vidya Dhar Nagar
	Jaipur, Rajasthan

8.	Suresh Chand s/o Khushi Ram
	r/o 158/1, Mahendra Vihar
	Ballupur Road, Dehradun, Utrakhand

9.	R P S Chouhan s/o S S Chouhan
	r/o 19, Keshav Road, Laxman Chowk
	Dehradun, Uttrakhand

10.	Umesh Kumar s/o Jagdish Kumar
	r/o Type III, House No.3
	CPWD, Forest Colony, Dehradun, Uttrakhand

11.	Sunder Lal Nautiyal s/o Ram Dutt Nautiyal
	r/o 167, Vanshali Ballupur
	Dehradun, Uttrakhand

12.	Ganesh Singh Bisht s/o L S Bisht
	r/o Flat No.39, Seemant Vihar, Sector 14
	Kaushambi,  Ghaziabad (Uttar Pradesh)

13.	Valsala R Nair d/o Ramakrishnan Nair
	r/o Flat No.37, Devi Dayal Apartment
	GT Road, Sahibabad, Ghaziabad (Uttar Pradesh)

14.	Arun Kumar s/o late Shanti Prakash
	r/o House No.467/11, Rampura, Delhi-35

15.	Devi Shankar s/o Late Gyarsi Ram
	r/o House No.B-7/16 A
	Mayur Vihar Phase III, Delhi-96

16.	Kishan Avtar Meena s/o Shri S L Meena
	r/o F 161/3, Andrews Ganj, New Delhi-49

17.	Anil Kumar s/o late Shri Ved Prakash
	r/o 176, Ankur Apartment
	Partap Ganj, New Delhi-92
..Applicants
(By Advocate: Shri S K Bhati)

Versus

1.	Union of India through
	the Secretary to  Govt. of India
	Ministry of Urban Affair & Employment
	Nirman Bhawan, New Delhi-1

2.	Director General of Work
	Central Public Works Department
	Nirman Bhawan, New Delhi-1
..Respondents
		
O R D E R (ORAL)

Shri Shanker Raju:

Pay scale is the grievance. Issue notice to the respondents, returnable on 25.11.2010.
( Dr. Veena Chhotray )				                  ( Shanker Raju )
Member (A)							     Member (J)

Later on learned counsel for applicants appeared and contended that his grievance would be satisfied if respondents are directed to dispose of the pending representations of the applicants in tune of grant of benefits to others vide order dated 6.4.2010.

2. Accordingly, the OA is disposed of with a direction to respondents to treat the present OA as a supplementary representation on behalf of the applicants and decide their claim by passing a speaking order within a period of three months from the date of receipt of a copy of this order.

3. Let a copy of this order along with OA be sent to the respondents.

( Dr. Veena Chhotray )				                  ( Shanker Raju )
Member (A)							     Member (J)


/sunil/