Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(1) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 (1)The Madras Buildings (Lease and Rent Control) Act, 1949 (Madras Act XXV of 1949) (hereinafter in this section referred to as the said Act) is hereby repealed.
