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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(81) in The Bihar Municipal Act, 2007

(81)"Metropolitan Area" means an area having a population of ten lakhs or more comprised in one or more districts and consisting of two or more municipalities or Panchayats or other contiguous area, specified by the State Government, by Gazette Notification, to be a Metropolitan area for the purposes of this Act."