Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Section 10] [Entire Act] Union of India - Subsection Section 10(n) in The Central Reserve Police Force Act, 1949 (n)is guilty of any act or omission which, though not specified in this Act, is prejudicial to good order and discipline; or
