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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(2)(c) in Mizoram Drug (Controlled Substances) Act, 2016

(c)allowing to draw samples of such drugs and substances by the Drugs Inspector for analysis of the samples in a designated and approved testing laboratory.