Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29A(4)] [Section 29A] [Entire Act]

Union of India - Subsection

Section 29A(4)(c) in The Representation of the People Act, 1951

(c)the address to which letters and other communications meant for it should be sent;