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State of Madhya Pradesh - Section

Section 63 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

63. Approval of Annual Accounts.

- The Chief Executive officer of the Janpad Panchayat or in his absence, such other person as may be authorised in this behalf, by the General Administration Committee, shall prepare the Annual Accounts as prescribed in Rules 60, 61 and 62 and place before the General Administration Committee, for consideration and approval, by 10th day of May each year. The Annual Accounts shall be accompanied by Administrative Report on the activities of the Janpad Panchayat for the year. The Report shall contain such information as may be prescribed in this regard.