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State of Gujarat - Section

Section 13 in Gujarat State Council for Physiotherapy Rules, 2013

13. Procedure for uncontested elections.

- After the publication of the list of valid nominations if the number of contesting candidates does not exceed the number of vacancies to be filled in, the Returning Officer shall forthwith declare such candidates to be duly elected to fill such vacancies and report the names of such candidates to the State Government.