- Experts shall submit a muffasil diary in duplicate in B.P. Form No. 18 describing their movements and work to the Assistant to the Deputy Inspector-General, Criminal Investigation Department, through the Superintendent of the district concerned. Superintendents shall forward one copy of the diary with their remarks on all points requiring explanation, and retain the other which, when all action is complete, shall be kept in a separate file to enable subsequent touring experts to check the correction of irregularities previously noticed and to facilitate the inspection of P.R./F.P. work by superior officers.
