Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] Union of India - Subsection Section 82(e) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999 (e)the simulation of competitive conditions where markets do not exist and the progressive introduction of competitive conditions;
