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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

4. Authorities to give Disability Certificate.

- A disability Certificate shall be issued by a Medical Board constituted by the Government consisting of CMO of the District and at least two medical specialists nominated by the concerned Director, Health Services (with at least one specialist from the field of concerned impairment).