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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(vi) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vi)two Deans of Faculties nominated by the Vice-Chancellor from amongst the Deans of Faculties by rotation in the .manner prescribed by the Statues;