Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Ajjo Bai vs Sultan Khan on 6 July, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.33                              COURT NO.3                 SECTION IV-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).20175/2018

     (Arising out of impugned final judgment and order dated 16-02-2016
     in SA No. 111/2012 passed by the High Court of M.P. at Gwalior)

     AJJO BAI                                                            Petitioner(s)

                                                    VERSUS

     SULTAN KHAN & ORS.                                                  Respondent(s)

     (WITH I.R. and IA No.82800/2018-CONDONATION OF DELAY IN FILING and
     IA No.82802/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.82801/2018-EXEMPTION FROM FILING O.T.)

     Date : 06-07-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr.   Shishir Kumar Saxena, Adv.
                                     Ms.   Sangita, Adv.
                                     Ms.   Sarita, Adv.
                                     Ms.   Vandana Sharma, Adv.
                                     Mr.   Praveen Swarup, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

The special leave petition is dismissed. Pending applications are disposed of.




                         (SANJAY KUMAR-I)                       (ANITA RANI)
                            AR-CUM-PS                            COURT MASTER
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.07.06
16:49:58 IST
Reason: