Supreme Court - Daily Orders
Ajjo Bai vs Sultan Khan on 6 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.33 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).20175/2018
(Arising out of impugned final judgment and order dated 16-02-2016
in SA No. 111/2012 passed by the High Court of M.P. at Gwalior)
AJJO BAI Petitioner(s)
VERSUS
SULTAN KHAN & ORS. Respondent(s)
(WITH I.R. and IA No.82800/2018-CONDONATION OF DELAY IN FILING and
IA No.82802/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.82801/2018-EXEMPTION FROM FILING O.T.)
Date : 06-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Shishir Kumar Saxena, Adv.
Ms. Sangita, Adv.
Ms. Sarita, Adv.
Ms. Vandana Sharma, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications are disposed of.
(SANJAY KUMAR-I) (ANITA RANI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.06
16:49:58 IST
Reason: