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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3) in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

(3)Each Committee formed under sub-section (1) shall have specified assignment in case an adhoc committee for its completion, as specified by the Board while resolving its formation.