Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(13) in Tamil Nadu Prohibition Act, 1937 (13)"police station" includes any place which the [State] [This word was substituted for the word 'Provincial' by the Adaptation Order or 1950.] Government may, by notification, declare to be a police station for the purposes of this Act;
