Bombay High Court
Shafique Ahmed Mohd Salim vs Union Of India And Anr on 12 March, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 440 OF 2016
Manohar Ram Singh And Anr ....Appellant
V/S
The Union Of India Through National ....Respondent
Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 441 OF 2016 Rajendra Chaudhary ....Appellant V/S The Union Of India Through National ....Respondent Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 442 OF 2016 Dhan Singh ....Appellant V/S The Union Of India Through National ....Respondent Investigation Agency (nia) And Ors WITH CR. APPEAL NO. 580 OF 2016 Dhan Singh S/o Shiv Singh ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 581 OF 2016 Page 1/4 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 01:39:27 ::: Lokesh Sharma S/o Gopal Krishan ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 622 OF 2016 Manohar S/o Ram Singh Narwaria ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 623 OF 2016 Rajendra Chaudhary S/o Vikram Singh ....Appellant Chaudhary V/S Union Of India Through National Investigation ....Respondent Agency And Ors WITH CR. APPLICATION IN APPEAL NO. 181 OF 2017 In CR. APPEAL 623 OF 2016 Shafique Ahmed Mohd Salim ....Appellant V/S Union Of India And Anr ....Respondent WITH CR. APPEAL NO. 76 OF 2017 The State Of Maharashtra ....Appellant V/S Noorul Huda Samsudhoha And Ors ....Respondent Page 2/4 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 01:39:27 ::: WITH CR. WRIT PETITION NO. 1882 OF 2014 Lokesh G. Sharma ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 1883 OF 2014 Manohar Narwaria Singh ....Petitioner V/S Union Of India And Ors ....Respondent Mr Prashant Pushp Maggu a/w Sujendra Yadav For Appellant in Apeal/440/16, 441/2016, 442/16, 580/16, 581/16, 622/16 and WP/1882/14, WP/1883/14. Dr Yug Mohit Choudhary a/w Payoshi , Ragini i/by Khan Abdul Wahab for Respdt. No.4,6,8,11 & 12 in Apeal 440/16 Apeal/441/2016, Apeal/442/2019 & Apeal/76/2016. Mr S Shaikh a/w Mr Shahid Nadeem, Ansar Tamboli, Hetali Sheth, Shuruti Vaidya for Intervener in APPA/1880/2017, APPA/181/2017 & APPA/182/2017. Mr Prakash L Shetty Spl P.P. for NIA in all matters. Ms M.M. Deshmukh APP for state Ameeta Kuttikrishnan for R-1 in WP/1882/2014 Â-
CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 12th March, 2019 Page 3/4 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 01:39:27 ::: P.C. :
Part heard. Stand over to 13/03/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 01:39:27 :::